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Supreme Court - Daily Orders

Nagnath Malikarjun Iddalgave vs State Of Karnataka . on 15 April, 2014

ÆITEM NO.6                      Court No.4               SECTION IVA

              S U P R E M E        C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).21921/2013

(From the judgement and order          dated 09/11/2011 in             WA
No.15700/2011 of The HIGH COURT OF KARNATAKA AT BANGALORE)

NAGNATH MALIKARJUN IDDALGAVE & ORS.                        Petitioner(s)

                    VERSUS

STATE OF KARNATAKA & ORS.                                  Respondent(s)

(Office report for direction)

Date: 15/04/2014     This Petition was called on for hearing today.

CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR

For Petitioner(s)       Mr.     Dinesh Kumar Garg,Adv.
                        Mr.     Abhishek Garg,Adv.
                        Mr.     Dhananjay Garg,Adv.
                        Mr.     Deepak Mishra,Adv.

For Respondent(s)       Mr. V.N. Raghupathy,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

As identical matters have already been dismissed by the judgment of this Court dated 17th July, 2013 in Civil Appeal Nos.5527-5543/2013 @ SLP(C)Nos.18766=18782/2010, the present special leave petition is, therefore, dismissed.

              (O.P. SHARMA)                     (M.S. NEGI)
              Court Master                   Assistant Registrar