Supreme Court - Daily Orders
Nagnath Malikarjun Iddalgave vs State Of Karnataka . on 15 April, 2014
ÆITEM NO.6 Court No.4 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).21921/2013
(From the judgement and order dated 09/11/2011 in WA
No.15700/2011 of The HIGH COURT OF KARNATAKA AT BANGALORE)
NAGNATH MALIKARJUN IDDALGAVE & ORS. Petitioner(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(Office report for direction)
Date: 15/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. Dinesh Kumar Garg,Adv.
Mr. Abhishek Garg,Adv.
Mr. Dhananjay Garg,Adv.
Mr. Deepak Mishra,Adv.
For Respondent(s) Mr. V.N. Raghupathy,Adv.
UPON hearing counsel the Court made the following
O R D E R
As identical matters have already been dismissed by the judgment of this Court dated 17th July, 2013 in Civil Appeal Nos.5527-5543/2013 @ SLP(C)Nos.18766=18782/2010, the present special leave petition is, therefore, dismissed.
(O.P. SHARMA) (M.S. NEGI)
Court Master Assistant Registrar