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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6)(b) in The Insurance Regulatory And Development Authority (Meetings) Regulations, 2000

(b)in the case of each decision taken at the meeting, the names of the members, if any, dissenting from, or not concurring with the decision taken.