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State of Himachal Pradesh - Section

Section 33 in The Himachal Pradesh Advocates Welfare Fund Act, 1996

33. Laying of rules and notification.

- Every rule made under section 31, and every notification issued under section 32, shall, as soon as possible, after it is made or issued, be laid on the Table of the Legislative Assembly and if, before the expiry of the session in which it is so laid or the next session, the Assembly makes any modification in any such rule or notification or the Assembly decides that rule or the notification should not be made or issued, the rule or notification shall thereafter have effect only in such modified form or be of no effect, as the case may be, so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule or notification.The Schedule[See sections 9 (2) (e), 18 and 32]
  Rs.
[30 years as a member of the Fund [Rates specified in Schedule substituted vide Not. No. . LLR-E(9)- 19/96- Leg. (Part-II) dated 17th January, 2007, published in R.H.P. Extra., dated 19.1.2007,. 11317-11319.] 1,50,000
29 years as a member of the Fund 1,45,000
28 years as a member of the Fund 1,40,000
27 years as a member of the Fund 1,35,000
26 years as a member of the Fund 1,30,000
25 years as a member of the Fund 1,25,000
24 years as a member of the Fund 1,20,000
23 years as a member of the Fund 1,15,000
22 years as a member of the Fund 1,10,000
21 years as a member of the Fund 1,05,000
20 years as a member of the Fund 1,00,000
19 years as a member of the Fund 95,000
18 years as a member of the Fund 90,000
17 years as a member of the Fund 85,000
16 years as a member of the Fund 80,000
15 years as a member of the Fund 75,000
14 years as a member of the Fund 70,000
13 years as a member of the Fund 65,000
12 years as a member of the Fund 60,000
11 years as a member of the Fund 55,000
10 years as a member of the Fund 50,000
9 years as a member of the Fund 45,000
8 years as a member of the Fund 40,000
7 years as a member of the Fund 35,000
6 years as a member of the Fund 30,000
5 years as a member of the Fund 25,000
4 years as a member of the Fund 20,000
3 years as a member of the Fund 15,000
2 years as a member of the Fund 10,000
1 years as a member of the Fund 5,000.]