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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2)(b) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(b)Motor vehicles meant for carrying animals shall not be permitted to carry any other goods except food, water and fodder in cases where not more than two cattle and their calves and transported in local area of fifteen Kilometers, and for the transport of same, transport certificate may be exempted.