Punjab-Haryana High Court
The Indian Airlines Pilots Coop. House ... vs Registrar Cooperative Soceities, ... on 29 April, 2022
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CMs-17822,17358 & 18031-CWP-2021 in/&
238 CWP-17918-2021
Date of Decision :29.04.2022
The Indian Airlines Pilots Coop. House Building
Society Ltd. ...Petitioner
Versus
The Registrar Cooperative Societies and another ...Respondents
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Shailendra Jain, Senior Advocate with
Mr. Satyendra Chauhan, Advocate for the petitioner.
Mr. Narender Singh Behgal, AAG, Haryana.
***
Harsimran Singh Sethi, J. (Oral)
CWP-17918-2021 Learned Senior counsel appearing for the petitioner submits that keeping in view the various developments, which have come into existence after the filing of the present writ petition, no further grievance of the petitioner survives in the present writ petition and the same may kindly be disposed of having been not pressed any further.
Ordered accordingly.
CMs-17822,17358 & 18031-CWP-2021 As prayed for, applications are disposed of having been not pressed any further.
April 29, 2022 (HARSIMRAN SINGH SETHI) aarti JUDGE
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 30-04-2022 07:33:00 :::