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Supreme Court - Daily Orders

Apeejay School vs Dhriti Duggal on 5 January, 2023

     ITEM NO.29                        REGISTRAR COURT. 2              SECTION IV-B

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                      No(s).    8544/2022

     APEEJAY SCHOOL                                                           Petitioner(s)

                                                       VERSUS

     DHRITI DUGGAL & ANR.                                                     Respondent(s)

     (Only SLP (C) No. 8542 of 2022 is to be listed before Ld.
     Registrar's Court. )

     WITH

     SLP(C) No. 8542/2022 (IV-B)

     Date : 05-01-2023 This petition was called on for hearing today.

     For Petitioner(s)
                                        M/S Corporate Legal Partners, AOR
                                        Mr. Vikas Kumar, Adv.
                                        Ms. Yashmeet Kaur, Adv.
                                        Ms. Parul Manral, Adv.
                                        Mr. Himanshu Menghani, Adv.

     For Respondent(s)
                                        Mr. Lokesh Kumar, AOR
                                        Mr. Ajay Kumar Rai, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R
SLP(C) No. 8542/2022

Ld. Counsel for both the respondents submits that he does not wish to file counter affidavit on behalf of said respondents.

Hence, process the matter for listing before the Hon’ble Court, as per rules.

Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.07 13:00:21 IST Reason:

S.P.S. LALER Registrar pm