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[Cites 1, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs Mir Singh And Others on 13 January, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                         R. F. A. No. 1554 of 1994 (O&M)

                                         Date of decision : 13.1.2009


State of Haryana and another                                .....Appellants
                                         vs
Mir Singh and others                                        ....Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.

Mr. Mani Ram Verma, Advocate, for the respondents.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 1585 of 1994 - Haryana State and another vs Bharat Singh (deceased) through LRs vide separate order of even date, the present appeal is dismissed.




13.1.2009                                               ( Rajesh Bindal)
vs.                                                           Judge