Punjab-Haryana High Court
State Of Haryana And Another vs Mir Singh And Others on 13 January, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 1554 of 1994 (O&M)
Date of decision : 13.1.2009
State of Haryana and another .....Appellants
vs
Mir Singh and others ....Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Mr. Mani Ram Verma, Advocate, for the respondents.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 1585 of 1994 - Haryana State and another vs Bharat Singh (deceased) through LRs vide separate order of even date, the present appeal is dismissed.
13.1.2009 ( Rajesh Bindal) vs. Judge