Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Indian Oil Corpn. Ltd vs India Carbon Ltd on 10 September, 2013

                                    ORDER SHEET
                                APO No. 132 of 1995

                           IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction

                                     ORIGINAL SIDE


                               INDIAN OIL CORPN. LTD.
                                       Versus
                                  INDIA CARBON LTD.


      BEFORE:

      The Hon'ble JUSTICE BANERJEE

The Hon'ble JUSTICE MRINAL KANTI CHAUDHURI Date : 10th September, 2013.

The Court :- None appears for the parties. Records are not traceable. The appeal be treated as disposed of without any order as to costs.

The Computer Section is directed to note down the factum of disposal of this case.

(BANERJEE, J.) (MRINAL KANTI CHAUDHURI, J.) dg/