Calcutta High Court
Indian Oil Corpn. Ltd vs India Carbon Ltd on 10 September, 2013
ORDER SHEET
APO No. 132 of 1995
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
INDIAN OIL CORPN. LTD.
Versus
INDIA CARBON LTD.
BEFORE:
The Hon'ble JUSTICE BANERJEE
The Hon'ble JUSTICE MRINAL KANTI CHAUDHURI Date : 10th September, 2013.
The Court :- None appears for the parties. Records are not traceable. The appeal be treated as disposed of without any order as to costs.
The Computer Section is directed to note down the factum of disposal of this case.
(BANERJEE, J.) (MRINAL KANTI CHAUDHURI, J.) dg/