Section 11 in The Punjab Industrial Facilitation Act, 2005
11. State Level Nodal Agency.
(1)The State Government shall, by notification, notify the Udyog Sahayak of the Directorate of Industries as a State Level Nodal Agency.(2)The State Level Nodal Agency shall be headed by the Director of Industries and Commerce, who shall be assisted by an officer, not below the rank of an Additional Director of Industries and Commerce and such other persons, as the State Government may consider necessary.
