Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(d) in The Orissa High Court (Appointment of Staff) Rules, 1963 (d)a graduate with not less than ten years' experience in a sub-ordinate Court for appointment to a post in category 5 (b) of Class III;
