Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 3 January, 2025
Author: Kausik Chanda
Bench: Kausik Chanda
OD-1
ORDER SHEET
WPO/1792/2022
IA NO.GA/2/2024, GA/3/2024
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
Vs
KOLKATA MUNICIPAL CORPORATION AND ORS.
BEFORE:
The Hon'ble JUSTICE KAUSIK CHANDA
Date : 3rd January, 2025
Appearance:
Mr. Anindya Lahiri, Sr. Adv.
Mr. Puspal Chakraborty, Adv.
Mr. Samrat Dey Paul, Adv.
Mr. Prisanka Ganguly, Adv.
... for the petitioners
Mr. Biswajit Mukherjee, Adv.
Mr. Gopal Chandra Das, Adv.
...for KMC
Ms. Manju Agarwal, Sr. Adv.
Ms. Anju Manot, Adv.
......for the respondent no. 8
Mr. Manoj Malhotra, Adv. Mr. Manoj Kr. Mondal, Adv.
...for the State The Court: Respondent no. 8 questions the competence of the petitioner to move this writ petition. List this matter on 8th January, 2025 when the parties will address this issue.
(KAUSIK CHANDA, J.) sg.