Patna High Court - Orders
Shailesh Kumar @ Lalesh Paswan vs The State Of Bihar on 22 April, 2016
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.16413 of 2016
Arising Out of PS.Case No. -176 Year- 2015 Thana -GOH District- AURANGABAD
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1. Shailesh Kumar @ Lalesh Paswan Son of Sri Nageshwar Paswan R/o
Village Gariya, P.S. Wajiganj, District Gaya
.... .... Petitioner/s
Versus
1. The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Ashok Kumar Singh
For the Opposite Party/s : Mr. R.S. Chaudhary (App)
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
2 22-04-2016Heard learned counsel for the petitioner and learned A.P.P. for the State.
The petitioner seeks bail in a case registered for the offences punishable under sections 461, 379, 295, 411, 414, 420 of the Indian Penal Code and section 25 of the Antiques & Treasure Act and section 30(1)(iii) of the Ancient Monument and Archeological Sites & Remains Act.
Petitioner is not named in the first information report nor any thing appears to have been recovered from his conscious possession. Name of the petitioner is said to have come in this case in the confessional statement of one Shaktidhar Dwiwedi @ Maloo Dubey and except the aforesaid confessional statement, there appears to be nothing against the petitioner. Patna High Court Cr.Misc. No.16413 of 2016 (2) dt.22-04-2016 2
Moreover, Shaktidhar Dwivedi has already been granted the privilege of bail by this Court by order dated 30.03.2016 vide Criminal Misc. No. 12800 of 2016.
Considering the aforesaid facts and circumstances of the case as also the submissions of the parties, the petitioner above named is directed to be released on bail on furnishing bail bond of Rs.10,000/- (Ten thousand) with two sureties of the like amount each to the satisfaction of the learned Sub-divisional Judicial Magistrate, Daudnagar, Aurangabad in connection with Goh P.S. Case No. 176 of 2015.
(Hemant Kumar Srivastava, J) Amin/-
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