Bombay High Court
Khulas Bapurao Lohar (Panchal) vs Baban Shankarrao Lohar (Panchal) And ... on 22 February, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
902 ca 3309 21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
902 CIVIL APPLICATION NO.3309 OF 2021
IN SA/289/1998
KHULAS BAPURAO LOHAR (PANCHAL)
VERSUS
BABAN SHANKARRAO LOHAR (PANCHAL) AND ANOTHER
...
Advocate for Applicant : Mr. A.A. Joshi h/f Mr. Natu S.V.
CORAM : MANGESH S. PATIL, J.
DATE : 22.02.2022. PER COURT :
This is an application by the respondent for expediting the final hearing of the second appeal. The copy has been duly served to the learned advocate Mr. Choudhri who appears for the appellant.
2. The appeal is of the year 1998. The application is allowed. List the second appeal for final hearing on 16.03.2022.
(MANGESH S. PATIL, J.) mkd/-
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