Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Emerson Network Power (Pune) Pvt. Ltd. ... vs The State Of Maharashtra on 16 July, 2019

Author: S. S. Shinde

Bench: S. S. Shinde

                                                                     (7) wp-3799.17.odt




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL WRIT PETITION NO.3799 OF 2017

Emerson Network Power (Pune) Pvt. Ltd.
Through Sr. Director of
Mr. Vipin Ratnaparkhi                                     : Petitioner.
      Versus
The State of Maharashtra                                  : Respondent.

Mr. Pramod Anaokar for the Petitioner.

Mr. A R Patil, APP for the Respondent/State.


                                 CORAM   :   S. S. SHINDE, J
                                 DATE    :   16th July 2019

P.C.:

1              Since last two years this Writ Petition is pending for admission.

However, the learned counsel for the Petitioner prays for further adjournment. By way of last opportunity, stand over to 16th August 2019 with an understanding that no prayer for further adjournment will be entertained.




                                                   [S. S. SHINDE , J]




lgc                                                                                 1 of 1




        ::: Uploaded on - 16/07/2019                ::: Downloaded on - 17/07/2019 04:04:15 :::