Bombay High Court
Emerson Network Power (Pune) Pvt. Ltd. ... vs The State Of Maharashtra on 16 July, 2019
Author: S. S. Shinde
Bench: S. S. Shinde
(7) wp-3799.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.3799 OF 2017
Emerson Network Power (Pune) Pvt. Ltd.
Through Sr. Director of
Mr. Vipin Ratnaparkhi : Petitioner.
Versus
The State of Maharashtra : Respondent.
Mr. Pramod Anaokar for the Petitioner.
Mr. A R Patil, APP for the Respondent/State.
CORAM : S. S. SHINDE, J
DATE : 16th July 2019
P.C.:
1 Since last two years this Writ Petition is pending for admission.
However, the learned counsel for the Petitioner prays for further adjournment. By way of last opportunity, stand over to 16th August 2019 with an understanding that no prayer for further adjournment will be entertained.
[S. S. SHINDE , J]
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