Gujarat High Court
Magma Hdi General Insurance Company ... vs Driver Of Aiva Dumper No. Gj-12-Ay-2342 on 24 December, 2020
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/FA/260/2020 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR WITHDRAWAL/DISBURSEMENT OF
AMOUNT) NO. 1 of 2020
In
R/FIRST APPEAL NO. 260 of 2020
=========================================================
BHAGVATI SATYANARAYAN JAAT Versus DRIVER OF AIVA DUMPER NO. GJ-12-AY-2342 ========================================================= Appearance:
NISHIT A BHALODI for the PETITIONER(s) No. for the RESPONDENT(s) No. MR VIBHUTI NANAVATI for the RESPONDENT(s) No. ========================================================= CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI Date : 24/12/2020 IA ORDER When the matter is taken up for hearing, Mr. Vibhuti Nanavati, learned advocate for the opponent requests for time to take proper instructions. Time is granted. List the matter on 22.01.2021.
(ASHUTOSH J. SHASTRI, J) NAIR SMITA V./phalguni/ Page 1 of 1 Downloaded on : Fri Dec 25 13:40:22 IST 2020