Jharkhand High Court
Ajay Singh vs The State Of Jharkhand & Anr. .. ... ... on 1 March, 2023
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M. P. No.1407 of 2022
Ajay Singh .... .. ... Petitioner(s)
Versus
The State of Jharkhand & Anr. .. ... ...Opp. Party(s)
With
Cr. M. P. No.1402 of 2022
With
Cr. M. P. No.1490 of 2022
...........
CORAM :HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY .........
For the Petitioner(s) : Mr. Ajit Kumar, Sr. Advocate Ms. Tanya Singh, Advocate For the State : M/s S. K. Tiwari, Manoj Kumar & V. Bharti, APP For the O.P. No.2 : M/s Nilesh Kumar & Lukesh Kumar, Advocates ......
07/ 01.03.2023. On the prayer of learned counsel for the petitioner(s), put up these cases on 06.04.2023 under the appropriate heading so as to file rejoinder to the counter- affidavit.
In the meantime, interim order granted earlier in respective cases shall continue.
(Gautam Kumar Choudhary, J.) Sandeep/