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Telangana High Court

Addanki Anjaneyulu, vs Sri. M.M. Nayak, I.A.S., on 21 January, 2019

Author: A.Rajasheker Reddy

Bench: A.Rajasheker Reddy

      HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
             CONTEMPT CASE No.2609 of 2018

ORDER:

This Contempt Case is filed alleging violation of orders passed by this Court in I.A.No.1 of 2018 in WP.No.10510 of 2018, dated 02-04-2018.

Learned counsel for the petitioner seeks permission to withdraw the contempt case stating that grievance of the petitioner stood redressed and the petitioner has also addressed a letter, dated 19-01-2019, to him for withdrawing the contempt case.

Permission is accorded.

Accordingly, the Contempt Case is dismissed as withdrawn. As a sequel to the disposal of this case, miscellaneous applications, if any, pending shall stand closed.

_________________________ A.RAJASHEKER REDDY,J 21-01-2019 Nvl 2 3