Telangana High Court
Addanki Anjaneyulu, vs Sri. M.M. Nayak, I.A.S., on 21 January, 2019
Author: A.Rajasheker Reddy
Bench: A.Rajasheker Reddy
HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
CONTEMPT CASE No.2609 of 2018
ORDER:
This Contempt Case is filed alleging violation of orders passed by this Court in I.A.No.1 of 2018 in WP.No.10510 of 2018, dated 02-04-2018.
Learned counsel for the petitioner seeks permission to withdraw the contempt case stating that grievance of the petitioner stood redressed and the petitioner has also addressed a letter, dated 19-01-2019, to him for withdrawing the contempt case.
Permission is accorded.
Accordingly, the Contempt Case is dismissed as withdrawn. As a sequel to the disposal of this case, miscellaneous applications, if any, pending shall stand closed.
_________________________ A.RAJASHEKER REDDY,J 21-01-2019 Nvl 2 3