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Delhi High Court - Orders

Ebixcash Pvt. Ltd & Anr vs Harsh Azad & Anr on 16 July, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~O-24 TO 26
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 208/2024, I.A. 10382/2024 & I.A. 10384/2024
                               EBIXCASH PVT. LTD & ANR.                     .....Petitioner
                                              Through: Mr. Sankalp, Mr. Sukhpreet Mann,
                                                          Mr. Anant Nigam, Advs.
                                              versus

                                    HARSH AZAD & ANR.                                                   .....Respondent
                                                Through:                              Mr. A. K. Singla, Sr. Adv. with Mr.
                                                                                      Akshit Sachdeva and Ms. Sonakshi
                                                                                      Singh, Advocate.
                          O-25
                          +    O.M.P.(I) (COMM.) 424/2023
                               HARSH AZAD & ANR.                            .....Petitioner
                                              Through: Mr. A. K. Singla, Sr. Adv. with Mr.
                                                          Akshit Sachdeva and Ms. Sonakshi
                                                          Singh, Advocate
                                                          Mr. Mohit Nandwani, Adv. for P-2
                                              versus

                                    EBIXCASH LIMITED                                                   .....Respondent
                                                 Through:                             Mr. Sankalp, Mr. Sukhpreet Mann,
                                                                                      Mr. Anant Nigam, Advs.
                          O-26
                          +    OMP (ENF.) (COMM.) 23/2024, EX.APPL.(OS) 139/2024,
                               EX.APPL.(OS) 418/2024, EX.APPL.(OS) 459/2024, EX.APPL.(OS)
                               509/2024, EX.APPL.(OS) 581/2024, EX.APPL.(OS) 582/2024,
                               EX.APPL.(OS) 949/2024, EX.APPL.(OS) 439/2025
                               HARSH AZAD & ANR.                          .....Decree Holder
                                              Through: Mr. A. K. Singla, Sr. Adv. with Mr.
                                                          Akshit Sachdeva and Ms. Sonakshi
                                                          Singh, Advocate
                                              versus

                                    EBIXCASH LIMITED                                             .....Judgement Debtor
                                                 Through:                             Mr. Manish Vashisht, Sr. Adv. with
                                                                                      Mr. Sankalp, Mr. Sukhpreet Mann,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/07/2025 at 21:55:28
                                                                                       Mr. Anant Nigam, Advs.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 16.07.2025

1. Let this matter be called out for consideration on 18.08.2025.

2. The submission of Mr. Singla, learned senior counsel, regarding the directions to be issued to the garnishee to deposit the amount before the Court and to further safeguard the rights of the decree holders, shall be considered on the next date of hearing.

PURUSHAINDRA KUMAR KAURAV, J JULY 16, 2025/neha/sph This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 21:55:28