Delhi High Court - Orders
Ebixcash Pvt. Ltd & Anr vs Harsh Azad & Anr on 16 July, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-24 TO 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 208/2024, I.A. 10382/2024 & I.A. 10384/2024
EBIXCASH PVT. LTD & ANR. .....Petitioner
Through: Mr. Sankalp, Mr. Sukhpreet Mann,
Mr. Anant Nigam, Advs.
versus
HARSH AZAD & ANR. .....Respondent
Through: Mr. A. K. Singla, Sr. Adv. with Mr.
Akshit Sachdeva and Ms. Sonakshi
Singh, Advocate.
O-25
+ O.M.P.(I) (COMM.) 424/2023
HARSH AZAD & ANR. .....Petitioner
Through: Mr. A. K. Singla, Sr. Adv. with Mr.
Akshit Sachdeva and Ms. Sonakshi
Singh, Advocate
Mr. Mohit Nandwani, Adv. for P-2
versus
EBIXCASH LIMITED .....Respondent
Through: Mr. Sankalp, Mr. Sukhpreet Mann,
Mr. Anant Nigam, Advs.
O-26
+ OMP (ENF.) (COMM.) 23/2024, EX.APPL.(OS) 139/2024,
EX.APPL.(OS) 418/2024, EX.APPL.(OS) 459/2024, EX.APPL.(OS)
509/2024, EX.APPL.(OS) 581/2024, EX.APPL.(OS) 582/2024,
EX.APPL.(OS) 949/2024, EX.APPL.(OS) 439/2025
HARSH AZAD & ANR. .....Decree Holder
Through: Mr. A. K. Singla, Sr. Adv. with Mr.
Akshit Sachdeva and Ms. Sonakshi
Singh, Advocate
versus
EBIXCASH LIMITED .....Judgement Debtor
Through: Mr. Manish Vashisht, Sr. Adv. with
Mr. Sankalp, Mr. Sukhpreet Mann,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/07/2025 at 21:55:28
Mr. Anant Nigam, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 16.07.2025
1. Let this matter be called out for consideration on 18.08.2025.
2. The submission of Mr. Singla, learned senior counsel, regarding the directions to be issued to the garnishee to deposit the amount before the Court and to further safeguard the rights of the decree holders, shall be considered on the next date of hearing.
PURUSHAINDRA KUMAR KAURAV, J JULY 16, 2025/neha/sph This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 21:55:28