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Madhya Pradesh High Court

M/S Radiation Image Commjunication M ... vs The State Of Madhya Pradesh on 21 October, 2016

                              WP-13650-2016
 (M/S RADIATION IMAGE COMMJUNICATION M 704 VIJAY STAMBH PRESS COMPLEX M.P. NAGAR

                 ZONE 1 BHOPAL Vs THE STATE OF MADHYA PRADESH)


21-10-2016

Shri Rajas Pohankar, learned counsel for the petitioner.
Shri Sudeep Chatarjee, learned P.L. for the
respondents/State.

Learned counsel for the petitioner seeks to withdraw this petition with liberty to file review petition/appropriate proceedings.

Shri Chatarjee has no objection. Accordingly, petition is dismissed as withdrawn with liberty as prayed for.

(SUJOY PAUL) JUDGE Biswal