Madhya Pradesh High Court
M/S Radiation Image Commjunication M ... vs The State Of Madhya Pradesh on 21 October, 2016
WP-13650-2016
(M/S RADIATION IMAGE COMMJUNICATION M 704 VIJAY STAMBH PRESS COMPLEX M.P. NAGAR
ZONE 1 BHOPAL Vs THE STATE OF MADHYA PRADESH)
21-10-2016
Shri Rajas Pohankar, learned counsel for the petitioner.
Shri Sudeep Chatarjee, learned P.L. for the
respondents/State.
Learned counsel for the petitioner seeks to withdraw this petition with liberty to file review petition/appropriate proceedings.
Shri Chatarjee has no objection. Accordingly, petition is dismissed as withdrawn with liberty as prayed for.
(SUJOY PAUL) JUDGE Biswal