Section 13(1)(d) in The Delhi Narcotic Drugs Rules, 1985

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(d)All preparations containing more than 0.2 per cent of morphine;

(iii)Pethidine and its salts;

(iv)Cocaine and its salts.

(v)Any other drug declared by the Government of India to be manufactured drug under Section 2 (xi) (b) of the Act.

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