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Supreme Court - Daily Orders

Interglobe Aviation Ltd (Indigo) vs The Registrar General High Court Of ... on 13 December, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.4                          COURT NO.1                 SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 32934/2018
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 07-12-2018
     IN MC NO. 79/2016 PASSED BY THE HIGH COURT OF MEGHALYA AT SHILONG)

     INTERGLOBE AVIATION LTD (INDIGO)                                PETITIONER(S)

                                                 VERSUS

     THE REGISTRAR GENERAL
     HIGH COURT OF MEGHALAYA & ORS.                 RESPONDENT(S)
          WITH
     SLP(C) No. 32944/2018 (XIV)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     181170/2018)

     D.NO.46580/2018
     [WITH APPLICATION FOR EXEMPTION FROM FILING CERTIFIED COPY OF THE
     IMPUGNED JUDGMENT]

     Date : 13-12-2018 These matters were called on for hearing today.

     CORAM :             HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)
                                        Mr.   Mukul Rohatgi, Sr. Adv.
                                        Mr.   Mahesh Agarwal, Adv.
                                        Ms.   Aastha Mehta, Adv.
                                        Mr.   Rajesh Kumar, Adv.
                                        Mr.   E. C. Agrawala, AOR

                                        Mr.   Atul Sharma, Adv.
                                        Mr.   Gautam Talukdar, AOR
                                        Mr.   Abhishek Sharma, Adv.
                                        Mr.   Abhinav Agnihotri, Adv.
                                        Mr.   Purva Kohli, Adv.

                                        Mr. S. Ganesh, Sr. Adv.
                                        Mr. U.A. Rana, Adv.
                                        Mr. Himanshu Mehta, Adv.


Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2018.12.13
17:20:50 IST
Reason:
For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

SLP(C) NO.32934/2018, SLP(C) NO.32944/2018 AND SLP(C) NO.D.NO.46580/2018 Upon being mentioned, Special Leave Petition (Civil) No….D.NO.46580/2018 (Jet Airways (I) Ltd. Vs. The Registrar General, High Court of Meghalaya & Ors.) is taken on board.

Heard the learned counsels for the petitioners and perused the relevant material.

Exemption from filing certified copy of the impugned order is granted.

Issue notice in all the three Special Leave Petitions.

Until further orders, order of personal appearance before the High Court shall remain stayed.



         [VINOD LAKHINA]                             [ANAND PRAKASH]
            AR-cum-PS                                 BRANCH OFFICER