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State of Rajasthan - Section

Section 16 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

16. Repeal and Saving.

- The Rajasthan Civil Services (Special Selection and Special conditions of Service of Additional Superintendents of Police, Deputy Superintendents of Police and others in Anti Corruption Department) Rules, 1978, in force immediately before commencement of these rules are hereby repealed:Provided that any action under the rules and order so superseded shall be deemed to have been taken under the provisions of these rules.