Delhi High Court - Orders
10 Of Cpc) Swatanter Kumar vs The Indian Express Ltd And Ors on 23 March, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~10 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 102/2014, I.A. No. 8704/2014 (u/s 151CPC), I.A. 9686/2014
(deferring the hearing of the I.A. 723/2014 till the final disposal of
Transfer Petition in Supreme Court) & I.A. No. 13822/2014 (O-1 R-
10 of CPC)
SWATANTER KUMAR ..... Plaintiff
Through: Ms. Manmeet Arora and Ms. Mansi
Sharma, Advocates.
versus
THE INDIAN EXPRESS LTD AND ORS ..... Defendants
Through: Mr. Sahil, Advocate for D-1 & 2
Mr. Girdhar Singh, Advocate for
D-3(b)
Mr. Mrinal Bharti and Mr. Manish,
Advocates for D-4(b)
Mr. Rahul Narang, proxy counsel for
D-5
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 23.03.2022
1. Mr. Rahul Narang enters appearance on behalf of the defendant no. 5.
2. Let Vakalatnama be filed before the next date of hearing.
3. Counsels for the parties submit that a transfer petition is pending in the Supreme Court.
4. List on 24th August, 2022.
5. Interim orders to continue.
AMIT BANSAL, J MARCH 23, 2022/Sakshi R. Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:24.03.2022 15:26:46