Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(2) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013 (2)To convene a meeting once in four months to fix the price of Fresh Fruit Bunch and to discuss related issues.
