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[Section 16]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 16(1) in The Jammu and Kashmir Legal Services Authorities Rules, 1998
| (i) | Sub-Judge/Chief Judicial Magistrate/Munsiff | Chairman |
| (ii) | Sub Divisional Magistrate | Member |
| (iii) | Deputy Superintendent of Police Senior Police Officers in the Tehsil | Member |
| (iv) | Tehsildar | Member |
| (v) | All Block Development Officers and Panchayat Officers in the Tehsil | Member |
| (vi) | President, Tehsil Bar Association | Member |