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Bombay High Court

Shubham @ Bablu Milind Suryavanshi vs The State Of Maharashtra on 31 August, 2021

Author: S. K. Shinde

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2282 OF 2021

 Shubham @ Bablu Milind Suryavanshi                      ....APPLICANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 31st August, 2021 P.C. :

Due to paucity of time, stand over to 30/09/2021. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 31/08/2021 ::: Downloaded on - 01/09/2021 06:22:17 :::