Bombay High Court
Shubham @ Bablu Milind Suryavanshi vs The State Of Maharashtra on 31 August, 2021
Author: S. K. Shinde
Bench: S. K. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2282 OF 2021
Shubham @ Bablu Milind Suryavanshi ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 31st August, 2021 P.C. :
Due to paucity of time, stand over to 30/09/2021. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 31/08/2021 ::: Downloaded on - 01/09/2021 06:22:17 :::