Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 25 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

25. Smoking.

(1)No person shall smoke in any transport vehicle if objected to by any passenger in that transport vehicle.
(2)Whoever contravenes the provisions of sub-section (1) shall be punished with fine which may extend to one hundred rupees.