Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 16 October, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI .....Petitioner
Through: Mr. Tarun Shokeen and Ms. Ruchi
Khurana, Advocates.
versus
COMMITTEE GOLDEN FOREST INDIA LTD AND ORS
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.10.2025 The matter could not be taken up for hearing due to paucity of time.
List on 18.02.2026.
(BY ORDER) COURT MASTER OCTOBER 16, 2025 UK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2025 at 00:07:57