Section 1 in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968
1. Short title, Extent and Commencement.
(1)These Rules may be called the Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968.(2)They shall apply to such areas to which the Rajasthan Colonisation Act, 1954 (Act No. 27 of 1954) has been applied by the State Government under clause (ii) of section 2 of the said Act and which are served by a medium or minor irrigation project.(3)They shall come into force on the date of their publication in the Rajasthan Rajpatra.
