(1)In these rules, unless the context otherwise requires, -(i)"Annexure" means Annexure appended to these rules;(ii)"family" includes all persons who are residing in the same house and form part of the same domestic establishment;(iii)"infant" means a child not more than two years of age;(iv)"resident" means a person holding a valid passport issued under the Passports Act, 1967 (15 of 1967) and normally residing in India;(v)"tourist" means a person not normally resident in India, who enters India for a stay of not more than six months in the course of any twelve months period for legitimate non-immigrant purposes;(vi)"personal effects" means things required for satisfying daily necessities but does not include jewellery.
