Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in The Punjab Apartment Ownership Rules, 1995 9. Model Bye-laws. - The model bye-laws of an association shall be in the form set out in the Schedule to these rules. [Sections 20 and 38(2)(e).]
