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[Cites 0, Cited by 0] [Section 516(1)] [Section 516] [Entire Act]

State of West Bengal - Subsection

Section 516(1)(e) in Kolkata Municipal Corporation Act, 1980

(e)at any time or place at which the same has been prohibited by the Municipal Commissioner by public or special notice beat a drum or tom-tom or blow a horn or trumpet or beat any utensil or sound any brass or other instrument or play any music; or