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Himachal Pradesh High Court

Unknown vs Kewal Krishan And Another V. State Of ... on 28 April, 2026

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kewal Krishan and another v. State of Himachal Pradesh and others CWP No.5119 of 2026 28.04.2026 Present: Mr. Amit Singh Chandel, Advocate, for the .

petitioners.

Mr. Raj Negi, Deputy Advocate General, for respondents No.1 to 3 and 5-State.

Mr. Surender Sharma, Advocate, for respondent No.4-State Election Commission.

of List before the Bench of which, one of us [Justice Vivek Singh Thakur, J.] is not a Member, at the rt pleasure of Hon'ble the Chief Justice.

(Vivek Singh Thakur) Judge (Ranjan Sharma) Judge April 28, 2026 [Bhardwaj] ::: Downloaded on - 02/05/2026 11:08:23 :::CIS