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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(d) in The Punjab Industrial Facilitation Act, 2005

(d)to grant exemption or relaxation from the provisions of any other law made by the Punjab State Legislature relating to industrial development, wherein such power of exemption or relaxation is vested with the State Government.