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Jammu & Kashmir High Court - Srinagar Bench

State Of J&K vs Khazir Mohammad Raina & Ors on 18 August, 2020

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                            Item No.210 After Notice
                                                                            List

                                   IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                 AT SRINAGAR
                                                  (THROUGH VIRTUAL MODE)
                                                                       CRAA No.16/2017


                        State of J&K                                              ...Appellant(s)
                                           Through:   Ms. Afroza Hassan, Assisting Counsel, vice
                                                      Ms. Asifa Padroo, AAG.

                                V/s

                        Khazir Mohammad Raina & Ors.                             ...Respondent(s)

Through: None.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE (ORDER) 18.08.2020 Bailable warrant in the sum of Rs.20,000/ be issued for securing presence of the respondents. The warrant be send to the SSP concerned for execution.

List again on 10th of November, 2020.

Registry to reflect name of Ms. Asifa Padroo, AAG, in the next cause list, as counsel for the respondents.

(SANJAY DHAR) JUDGE Srinagar 18.08.2020 "Bhat Altaf, PS"

MOHAMMAD ALTAF BHAT 2020.08.18 14:17 I attest to the accuracy and integrity of this document