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Delhi High Court - Orders

Dr Ravikant Chauhan & Anr vs Union Of India & Ors on 21 September, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Sanjeev Narula

                                    $~30
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 6020/2023
                                                DR RAVIKANT CHAUHAN & ANR.                                                         ..... Petitioners
                                                                                      Through:                Mr. Naveen R. Nath, Senior Advocate
                                                                                                              with Ms. Lalit Mohini, Ms. Saumya
                                                                                                              Tandon, Mr. Siddarth A., Mr. Rahul
                                                                                                              Jain, Mr. Anirudh Bhat, Mr. Arjun
                                                                                                              Basara, Ms. Gaytri Mirmani and Ms.
                                                                                                              Disha Gupta, Advocates.
                                                              versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                                                      Through:                Mr. Chetan Sharma, ASG with Mr.
                                                                                                              Apoorv Kurup, CGSC with Mr. Amit
                                                                                                              Gupta, Mr. Akhil Hasija, Ms. Kholi
                                                                                                              R., Mr. Saurabh Tripathi, Ms. Kirti
                                                                                                              Dadeech, Mr. Ghanshyam Jha, Mr.
                                                                                                              Vikramaditya Singh, Ms. Gauri
                                                                                                              Goburdhan and Mr. Shivansh
                                                                                                              Dwivedi, Advocates for UOI with
                                                                                                              Ms. Archana Surve, G.P.
                                                                                                              Mr. Shiven Varma, Advocate for R-2.
                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 21.09.2023

1. Petitioner, being aggrieved by the amendment with the Surrogacy (Regulation) Amendment Rules, 2023 published on 14th March, 2023, has filed the present Petition. As the matter requires some clarification from a subject expert, the Director of All India Institute of Medical Sciences is requested to depute an expert on surrogacy for the assistance of the Court.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:28:46

2. Mr. Chetan Sharma, learned ASG for Union of India (Respondent No.

1) is also requested to ensure that the presence of the expert from the National Assisted Reproductive Technology and Surrogacy Board on the next date of hearing.

3. Respondent No. 1 is further directed to ensure that their counter- affidavit is placed on record before the next date of hearing.

4. List on 9th October, 2023.

SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 21, 2023 as This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:28:46