Jammu & Kashmir High Court
H. K. Gandotra vs . Commissioner Of Income Tax on 9 April, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Reg. list
No.36
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
ITA No.11/2008
Date of order:09.04.2019
H. K. Gandotra Vs. Commissioner of Income Tax
Hon'ble Mr. Justice Rajesh Bindal, Judge
Coram:
Hon'ble Ms. Justice Sindhu Sharma, Judge
Appearance:
For Appellant/Petitioner (s) : Mr. Sachin Sharma, Advocate.
For Respondent (s) : Ms. Aruna Thakur, Advocate.
On request of learned counsel for the respondent, adjourned to 17.07.2019.
(Sindhu Sharma) (Rajesh Bindal)
Judge Judge
Jammu
09.04.2019
Ram Murti
RAM MURTI
2019.04.10 11:43
I attest to the accuracy and
integrity of this document