Supreme Court - Daily Orders
Arundale Street Mosque Welfare ... vs Tamil Nadu Wakf Board And Ors. Etc. on 9 December, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.47 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).35138-35142/2014
(Arising out of impugned final judgment and order dated 20/12/2013
in WA No. 1/2009 20/12/2013 in WA No. 2/2009 20/12/2013 in CRP No.
4186/2008 20/12/2013 in WA No. 5/2013 20/12/2013 in WA No. 6/2013
passed by the High Court of Madras)
ARUNDALE STREET MOSQUE WELFARE ASSOCIATION,
REP BY SEC. R.KASIM RAZVI & ORS. Petitioner(s)
VERSUS
TAMIL NADU WAKF BOARD BY ITS CHIEF EXECUTIVE OFFICER
& ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 35145-35149/2014
(With Office Report)
Date : 09/12/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For the parties
Dr. Abhishek Manu Singhvi,Sr.Adv.
Mr. Amit Pawan,Adv.
Mr. Abhishek Amritanshu,Adv.
Mr. Anand Nandan,Adv.
Mr. Gaurav Singh,Adv.
Mr. R. Basant,Sr.Adv.
Mr. Amit Pawan,Adv.
Mr. Abhishek Amritanshu,Adv.
Mr. Anand Nandan,Adv.
Mr. Gaurav Singh,Adv.
Mr. V. Giri,Sr.Adv.
Mr. Jayanth Muth Raj,Adv.
Signature Not Verified
Mr. C. K. Sasi,Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2016.12.10
12:10:02 IST
Reason: Mr. K.V. Vishwanathan,Sr.Adv.
1
Mr. G. Balaji,Adv.
Ms. Malavika Jayanth,Adv.
Mr. Sureshan P.,Adv.
Mr. Shakil Ahmed Syed,Adv.
Mr. Milan Laskar,Adv.
Mr. Parvez Dabas,Adv.
Mr. Uzmi Jamil,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 14.02.2017.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR 2