Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(e) in The Orissa High Court (Appointment of Staff) Rules, 1963

(e)[ a graduate in any disciple with an additional qualification of Diploma in Computer Application (D.C.A.) from a recognised institute for appointment to a post of Junior Assistant in category 5 (b) of Class III.]