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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(2)(b) in The Himachal Pradesh Advocates Welfare Fund Act, 1996

(b)a receipt evidencing payment of twenty-five rupees to the credit of the Bar Council in any of the branches of the State Bank of India in Himachal Pradesh.