Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Telangana - Subsection Section 25(1) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 (1)The first statutes of the University with regard to matters set out in section 24 shall be made and notified by the Government.
