Madhya Pradesh High Court
Kirti Mishra vs The State Of Madhya Pradesh on 20 January, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 228 of 2021 (KIRTI MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-01-2023 List along with Cr.R. No.223/2021.
(SMT. ANJULI PALO) JUDGE Prachi Signature Not Verified Signed by: PRACHI PANDEY Signing time: 1/20/2023 6:17:41 PM