Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(1) in Chhattisgarh Winery Rules, 2013 (1)Import of wine may be allowed into Chhattisgarh in accordance with procedure laid down in rules 10 and 11 of the Chhattisgarh Foreign Liquor Rules, 1996.
