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Madhya Pradesh High Court

Saligram vs The State Of Madhya Pradesh on 27 April, 2022

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 17916 of 2022 (SALIGRAM Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-04-2022 Shri Prem Singh Bhadouria, learned counsel for petitioner.

Shri Lokendra Shrivastava, learned public prosecutor for State. As prayed, list after summer vacation.

(DEEPAK KUMAR AGARWAL) JUDGE ojha YOGENDR A OJHA 2022.04.2 8 11:29:45 +05'30'