Allahabad High Court
Ruttonsha International Reftifier ... vs M/S Uptron Powertronics Ltd. on 27 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- COMPANY PETITION No. - 51 of 2001 Petitioner :- Ruttonsha International Reftifier Ltd. Respondent :- M/S Uptron Powertronics Ltd. Petitioner Counsel :- Piyush Agarwal Respondent Counsel :- R.D. Khare,O.L.S.K. Saxena,S.D. Singh,S.P. Singh Hon'ble Abhinava Upadhya,J.
Learned counsel for both the parties submitted that the matter is pending before the BIFR and 4th May, 2010 is the date fixed by the BIFR and pray that the matter be posted after 4th May, 2010. As prayed, list this case in the second week of May, 2010.
Order date.27.1.2010.
VS.