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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(i) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(i)the words and expressions used in these rules but not defined, shall have the same meaning as assigned to them in the Haryana School Education Act, 1995 (Act 12 of 1999).