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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(g) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(g)for the purpose of payment of water rates under clause (f), to determine the water rates or, as the case may be, the occasional water rates payable by the land holders and collect water rates or, as the case may be, the occasional water charges, so determined from the land holders;