Rajasthan High Court - Jodhpur
Sohan Lal Khatik vs State on 6 August, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 882/2021
Sohan Lal Khatik S/o Chunnilal Ji, Aged About 51 Years, By
Caste Khati, R/o At Present G-221, Naya Bapu Nagar, Bhilwara.
----Petitioner
Versus
State, Through P.p.
----Respondent
Connected With
S.B. Criminal Misc(Pet.) No. 410/2021
Prahlad Singh Chundawat S/o Shri Jalam Singh Chundawat,
Aged About 40 Years, 156, Rama Vihar, Near Sukhadiya Circle,
Bhilwara (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through
P.p.
2. Naresh Nath, The Then Patwari,
Patwar Halka Jalariya, District
Bhilwara.
----Respondents
S.B. Criminal Misc(Pet.) No. 411/2021
Prahlad Singh Chundawat S/o Sh. Jalam Singh Chundawat, Aged
About 40 Years, R/o 156, Rama Vihar, Near Sukhadiya Circle,
Bhilwara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Naresh Nath, The Then Patwari,
Patwar Halka Jalariya, Dist.
Bhilwara.
----Respondents
S.B. Criminal Misc(Pet.) No. 413/2021
Prahlad Singh Chundawat S/o Sh. Jalam Singh Chundawat, Aged
About 40 Years, R/o 156, Rama Vihar, Near Sukhadiya Circle,
Bhilwara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Naresh Nath, The Then Patwari,
Patwar Halka Jalariya, Dist.
Bhilwara.
----Respondents
S.B. Criminal Misc(Pet.) No. 883/2021
Sohan Lal Khatik S/o Chunnilal Ji, Aged About 51 Years, B/c
Khatik R/o At Present G-221, Naya Bapu Nagar, Bhilwara.
----Petitioner
(Downloaded on 07/08/2021 at 08:49:07 PM)
(2 of 3) [CRLMP-882/2021]
Versus
State, Through Pp
----Respondent
S.B. Criminal Misc(Pet.) No. 884/2021
Sohan Lal Khatik S/o Chunnilal Ji, Aged About 51 Years, By
Caste Khati, R/o At Present G-221, Naya Bapu Nagar, Bhilwara.
----Petitioner
Versus
State, Through P.p.
----Respondent
For Petitioner(s) : Mr. Dilip Singh for Mr. TRS Sodha
Mr. Bhushan Singh Charan
For Respondent(s) : Mr. Mukesh Trivedi, PP
Mr. Laxman Ram, Dy. S.P, ACB Unit
First, Bhilwara
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 06/08/2021 CRLMP Nos.882/2021, 410/2021, 411/2021, 413/2021 & 883/2021:-
In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
List on 26.08.2021.
Interim order, if any, shall remain in currency till then. CRLMP No.884/2021(Sohan Lal Khatik Vs. State) In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
List on 26.08.2021.
In the meanwhile, the petitioner shall not be arrested in connection with FIR No.388/2015 of Police Station CPS ACB, (Downloaded on 07/08/2021 at 08:49:07 PM) (3 of 3) [CRLMP-882/2021] Jaipur Sub Police Station ACB Bhilwara. However, the petitioner shall be required to join the investigation.
(DR. PUSHPENDRA SINGH BHATI),J.
114-119-Nirmala/Sanjay-
(Downloaded on 07/08/2021 at 08:49:07 PM) Powered by TCPDF (www.tcpdf.org)