Delhi High Court - Orders
In The Matter Of Dcm Financial Services ... vs Unknown on 6 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.APPL.(M) 114/2004, CO.APPL. 1277/2005 & CO.APPL.
1718/2005
IN THE MATTER OF DCM FINANCIAL SERVICES LTD.
.....Petitioner
Through: Mr. Sachin Chopra, Ms. Astha Gupta
and Ms. Faguni Katyal, Advocates.
versus
...... .....Respondent
Through: Mr. Vijay Gupta, Advocate for
Central Bank of India.
Mr. Ramesh Babu with Ms. Manisha
Singh, Ms. Jagriti Bharti and Ms.
Tanya Chowdhary, Advocates for
RBI.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 06.08.2024
List on 25th October, 2024.
CHANDRA DHARI SINGH, J
AUGUST 6, 2024
rk/ryp
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