Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 1 May, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 01-05-2024 Parties through their counsel.
As prayed by the learned counsel for the appellants, list after two weeks.
(ACHAL KUMAR PALIWAL) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 5/2/2024 5:32:35 PM